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Swarn Bhumi Township Pvt Ltd vs Official Liquidator Of M/S Jaipur ...
2021 Latest Caselaw 592 Raj/2

Citation : 2021 Latest Caselaw 592 Raj/2
Judgement Date : 21 January, 2021

Rajasthan High Court
Swarn Bhumi Township Pvt Ltd vs Official Liquidator Of M/S Jaipur ... on 21 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Special Appeal (Civil) No. 3/2020
                                                                            In
                                                  S.B. Company Application (IA) No. 1/2019
                                                                            In
                                                   S.B. Company Application No. 21/1988
                                                                           And
                                                   S.B. Company Application NO. 75/2013
                                                                            In
                                                     S.B. Company Petition No. 10/1980

                                   Swarn Bhumi Township Pvt Ltd. & Anr
                                                                                                      ----Appellants
                                                                        Versus
                                   Official Liquidator Of M/s Jaipur Spinning And Weaving Mills Ltd &
                                   Ors
                                                                                                     ----Respondent

For Appellant(s) : Mr. Anuroop Singhi, Advocate For Respondent(s) : Mr. Vijay Choudhary, Advocate, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

21/01/2021

Service of respondents no. 2 to 5 is incomplete.

Let fresh notice be issued to respondents no. 4 and 5 on

furnishing their correct addresses and respondents no. 2 and 3 for

06.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /10

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