Neha Sharma W/O Shri Peeyush ... vs Peeyush Audichya S/O Shri Rom ...
2021 Latest Caselaw 567 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 5686/2019

                                    Neha Sharma W/o Shri Peeyush Audichya
                                                                                                        ----Appellant
                                                                         Versus
                                    Peeyush Audichya S/o Shri Rom Harshan Audichya
                                                                                                      ----Respondent

For Appellant(s) : Mr. MS Rajpurohit, Advocate for Ms. Alankrita Sharma, Advocate, through Video Conferencing For Respondent(s) : Mr. Rajesh Parashar, Advocate for Mr. Harishpal Singh, Advocate, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

Mediation report is still awaited.

List again on 01.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /13

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