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Mohit Singh Saingar S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 557 Raj/2

Citation : 2021 Latest Caselaw 557 Raj/2
Judgement Date : 20 January, 2021

Rajasthan High Court
Mohit Singh Saingar S/O Shri ... vs State Of Rajasthan on 20 January, 2021
Bench: Sabina
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Criminal Appeal No. 1013/2020

                                   Mohit Singh Saingar S/o Shri Sanjiv Prtap Singh aged about 24

                                   years,    R/o      Village   Guwari,       Tehsil      Vidhuna,     Police   Station

                                   Achhlada,       District     Auraiya       (Uttarpradesh),          Presently,   R/o

                                   Karmchari Chaukha Dhaba, near Shivdaspura Toll, N.H. 12, Tonk

                                   Road, Jaipur (Raj.) (at present confined in Central Jail, Jaipur).



                                                                                                         ----Appellant
                                                                          Versus
                                   State Of Rajasthan through P.P.
                                                                                                       ----Respondent

For Appellant(s) : None. For Respondent(s) : Mr. Pankaj Agarwal, for the State.

HON'BLE MRS. JUSTICE SABINA

Judgment / Order

20/01/2021

None has appeared on behalf of the appellant nor defect

No.3 pointed by the office has been removed so far.

Dismissed for want of prosecution.

(SABINA),J

Sanjay Kumawat-1

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