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Daljeet Singh S/O Shri Mahipal ... vs State Of Rajasthan
2021 Latest Caselaw 553 Raj/2

Citation : 2021 Latest Caselaw 553 Raj/2
Judgement Date : 20 January, 2021

Rajasthan High Court
Daljeet Singh S/O Shri Mahipal ... vs State Of Rajasthan on 20 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Writ Petition No. 4337/2020

                                   Daljeet Singh S/o Shri Mahipal Singh & Ors
                                                                                                     ----Petitioners
                                                                      Versus
                                   State Of Rajasthan & Ors
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Anil Kumar Garg, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

Service of respondent no. 1 is complete.

Notice issued to respondent no. 2 to 5 have not been

received back served or otherwise.

Let fresh notice be issued to respondent no. 2 to 5 for

01.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /15

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