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Lala Ram Sharma, Son Of Late Shri ... vs The State Of Rajasthan
2021 Latest Caselaw 549 Raj/2

Citation : 2021 Latest Caselaw 549 Raj/2
Judgement Date : 20 January, 2021

Rajasthan High Court
Lala Ram Sharma, Son Of Late Shri ... vs The State Of Rajasthan on 20 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Writ Petition No. 12640/2020

                                   Lala Ram Sharma, Son Of Late Shri Chunni Lal Sharma &
                                   Ors
                                                                                                     ----Petitioners
                                                                       Versus
                                   The State Of Rajasthan & Ors
                                                                                                   ----Respondents

For Petitioner(s) : Dr. Saugath Roy, Advocate For Respondent(s) : Mr. Virendra Lodha, Senior Advocate with Mr. Jai Lodha, Advocate, through Video Conferencing for Respondent no. 3

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

List again after one week.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /22

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