Mohmmad Safar S/O Sh. Annul vs State Of Rajasthan
2021 Latest Caselaw 546 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 7604/2020

                                   Mohmmad Safar S/o Sh. Annul
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan through P.P.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Pradeep Mathur Advocate For Respondent(s) : Mr. Pankaj Agarwal, for the State.

HON'BLE MRS. JUSTICE SABINA

Judgment / Order

20/01/2021

As requested, petitioner is granted two weeks time to

remove the defects pointed by the office.

(SABINA),J

Sanjay Kumawat-2

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