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Pappu S/O Hariya vs State Of Rajasthan
2021 Latest Caselaw 543 Raj/2

Citation : 2021 Latest Caselaw 543 Raj/2
Judgement Date : 20 January, 2021

Rajasthan High Court
Pappu S/O Hariya vs State Of Rajasthan on 20 January, 2021
Bench: Sabina
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous 5th Bail Application No.
                                                                  12028/2020

                                    Pappu S/o Hariya, R/o Naya Nagla PS Bayana District Bharatpur
                                    (Presently Confined Jail Dholpur)
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan, Through P.P.
                                                                                                    ----Respondent

For Petitioner(s) : None For Respondent(s) : Mr. Pankaj Agarwal for the State

HON'BLE MRS. JUSTICE SABINA

Judgment / Order

20/01/2021

None has appeared on behalf of the petitioner.

Dismissed for want of prosecution.

(SABINA),J

Mohita /9

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