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Rampal Jat S/O Late Shri Ramkalyan ... vs Union Of India
2021 Latest Caselaw 540 Raj/2

Citation : 2021 Latest Caselaw 540 Raj/2
Judgement Date : 20 January, 2021

Rajasthan High Court
Rampal Jat S/O Late Shri Ramkalyan ... vs Union Of India on 20 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Writ (PIL) Petition No. 9672/2020

                                   Rampal Jat S/o Late Shri Ramkalyan Jat
                                                                                                        ----Petitioner
                                                                        Versus
                                   Union Of India & Anr
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Manvendra Singh Choudhary, Advocate For Respondent(s) : Mr. Devesh Yadav, Advocate, for Mr. R D Rastogi, Additional Solicitor General through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

Learned counsel for respondent no. 1 has submitted that

similar matter is pending adjudication before the Hon'ble Supreme

Court and requests for an adjournment.

List again on 05.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /17

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