Vijay Ladha S/O Late Shri Satya ... vs Union Of India
2021 Latest Caselaw 534 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Civil Writ Petition No. 11807/2020

                                   Vijay Ladha S/o Late Shri Satya Narayan Ladha
                                                                                                          ----Petitioner
                                                                          Versus
                                   Union Of India & Anr
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Vimal Chand Chaudhary, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

Service of respondent no. 2 is complete.

Notice issued to respondent No. 1 has not been received

back served or otherwise.

Let fresh notice be issued to respondent no. 1 for

05.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /20

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