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Tikam Singh S/O Jethu Singh vs State Of Rajasthan
2021 Latest Caselaw 531 Raj/2

Citation : 2021 Latest Caselaw 531 Raj/2
Judgement Date : 20 January, 2021

Rajasthan High Court
Tikam Singh S/O Jethu Singh vs State Of Rajasthan on 20 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                     15922/2020

                                    Tikam Singh S/o Jethu Singh
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan, Through Pp
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Dinesh Pareek For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/01/2021

Call for the Investigating Officer to clarify why board

certificate was not taken on record when the victim is studying in

class 11th.

List on 29.01.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /100

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