Arvind Kumar Sharma S/O Mahabir ... vs The State Of Rajasthan
2021 Latest Caselaw 486 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 342/2021

Arvind Kumar Sharma S/o Mahabir Prasad Shastri, Aged About
45 Years, R/o R-54, Narayan Vihar, Sanganer, Distsrict Jaipur
Presently Under Transfer From The Post Of School Lecturer
(History).
                                                                    ----Petitioner
                                    Versus
1.     The State Of Rajasthan, Through Principal Secretary,
       School Education And Bhasha, Govt. Of Rajasthan,
       Secretariat, Rajasthan, Jaipur.
2.     The Director, Secondary Education, Rajasthan, Bikaner.
3.     The District Education Officer (Secondary), Jaipur-I, Jln
       Marg, Shiksha Sankul, Jaipur.
4.     The Chief Block Education Officer, Jaipur-West, C-Scheme,
       Behind St. Xavier School, Jaipur.
5.     Gajendra Singh Rathore, School Lecturer Through District
       Education Officer, Jaipur-I, Jln Marg, Shiksha Sankul,
       Jaipur.
                                                                 ----Respondents

For Petitioner(s) : Mr. Hanuman Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment

19/01/2021

Counsel for the petitioner submits that the petitioner assailed

the transfer order before the Tribunal which is pending for hearing.

If such an application has been moved by the petitioner for

seeking early listing of this appeal, the Tribunal shall take up the

matter at earliest within a period of 10 days and pass orders on

merits and on stay application also. Till the order is passed by the

(2 of 2) [CW-342/2021]

Tribunal on stay application, no coercive steps shall be taken

against the petitioner.

The writ petition stands disposed of with the aforesaid

directions.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/198

Powered by TCPDF (www.tcpdf.org)