Lilo Ramchandani S/O Late Shri Bul ... vs Deputy Commissioner Of Income Tax
2021 Latest Caselaw 483 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                        D.B. Income Tax Appeal No. 40/2020

                                    Lilo Ramchandani S/o Late Shri Bul Chand, R/o 3-NA-43,
                                    Jawahar Nagar, Jaipur
                                                                                                          ----Appellant
                                                                           Versus
                                    Deputy Commissioner Of Income Tax, Circle 4, NCR Building,
                                    Statue Circle, Jaipur
                                                                                                        ----Respondent

For Appellant(s) : Ms. Ishita Rawat, Advocate, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

19/01/2021 Learned counsel for appellant submits that she may be

permitted to withdraw this appeal as the appellant has opted for

settlement under the "Vivad Se Vishwas Scheme, 2020".

Ordered accordingly.

Application No.1/2020 stands disposed of.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/priyanka/21

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