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Himanshu Meena S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 478 Raj/2

Citation : 2021 Latest Caselaw 478 Raj/2
Judgement Date : 19 January, 2021

Rajasthan High Court
Himanshu Meena S/O Shri ... vs State Of Rajasthan on 19 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                         D.B. Civil Writ Petition No. 424/2021

                                    Himanshu Meena S/o Shri Jaynarayan Meena, Aged About 21
                                    Years, Resident Of Chatari Ka Bass, Thana Rajaji, Alwar,
                                    Rajasthan.
                                                                                                            ----Petitioner
                                                                            Versus
                                    1.       State Of Rajasthan, Through Its Principal Secretary,
                                             Department         Of     College        Education,         Government    Of
                                             Rajasthan, Jaipur.
                                    2.       Rajasthan Public Service Commission, Jaipur Road, Ajmer,
                                             Through Its Secretary.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Akshay Dutt Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

19/01/2021

Learned counsel for petitioner submits that he may be

permitted to withdraw the petition.

Ordered accordingly.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/priyanka/113

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