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The State Of Rajasthan vs Narendra Singh S/O Shri Bhanwar ...
2021 Latest Caselaw 476 Raj/2

Citation : 2021 Latest Caselaw 476 Raj/2
Judgement Date : 19 January, 2021

Rajasthan High Court
The State Of Rajasthan vs Narendra Singh S/O Shri Bhanwar ... on 19 January, 2021
Bench: Sabina
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Civil Special Appeal Writ No. 75/2020
                                                                               In
                                                        S.B. Civil Writ Petition No.6083/2019

                                    The State Of Rajasthan & Anr.
                                                                                                         ----Appellants
                                                                           Versus
                                    Narendra Singh S/o Shri Bhanwar Singh
                                                                                                        ----Respondent

For Appellant(s) : Dr. Vibhuti Bhushan Sharma, Additional Advocate General, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

19/01/2021

Learned State Counsel has placed reliance on decision given

in D.B. Special Appeal Writ No.1111/2019, State of Rajasthan &

Ors. Vs. Manvendra Singh decided on 04.02.2020.

Let notice be issued to the respondent for 10.02.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/priyanka/24

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