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Bhawani Shankar S/O Bhanwar Lal vs The State Of Rajasthan
2021 Latest Caselaw 475 Raj/2

Citation : 2021 Latest Caselaw 475 Raj/2
Judgement Date : 19 January, 2021

Rajasthan High Court
Bhawani Shankar S/O Bhanwar Lal vs The State Of Rajasthan on 19 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Writ Petition (PIL) No. 10016/2020

                                    Bhawani Shankar S/o Bhanwar Lal
                                                                                                          ----Petitioner
                                                                          Versus
                                    The State Of Rajasthan & Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Ashindra Gautam, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

19/01/2021

Notice issued to the respondents have not been received

back served or otherwise.

Let fresh notice be issued to the respondents for 31.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/priyanka/11

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