Smt. Savita W/O Shri Manish Saini ... vs Manish Saini S/O Shri Ramdayal ...
2021 Latest Caselaw 473 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                             D.B. Civil Misc. Restoration Application No. 55/2020
                                                                             In
                                                       D.B. Civil Misc. Appeal No.841/2017

                                    Smt. Savita W/o Shri Manish Saini S/o Shri Raghunath Alodiya

                                                                                                        ----Applicant
                                                                         Versus
                                    Manish Saini S/o Shri Ramdayal Saini
                                                                                                      ----Respondent

For Applicant(s) : Mr. Aslam S. Khan, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

19/01/2021

Learned counsel for applicant requests for an adjournment.

List again on 31.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/priyanka/9

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