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Kuner Gram Panchayat vs State Of Rajasthan
2021 Latest Caselaw 472 Raj/2

Citation : 2021 Latest Caselaw 472 Raj/2
Judgement Date : 19 January, 2021

Rajasthan High Court
Kuner Gram Panchayat vs State Of Rajasthan on 19 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 10773/2020

                                    Kuner Gram Panchayat & Anr.
                                                                                                          ----Petitioners
                                                                            Versus
                                    State Of Rajasthan & Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Sandeep Pathak, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

19/01/2021

As requested by learned counsel for the petitioners, one

week's time is granted to remove the defects pointed out by the

Office.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/priyanka/3

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