Rakesh Tanwar S/O Bhonji vs State Of Rajasthan
2021 Latest Caselaw 466 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             15015/2020

                                   Rakesh Tanwar S/o Bhonji
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ajay Singh Yaduvanshi through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/01/2021

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /19

Powered by TCPDF (www.tcpdf.org)