Chandra Shekhar S/O Mohan Lal ... vs State Of Rajasthan
2021 Latest Caselaw 464 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous Bail Application No. 672/2021

                                   Chandra Shekhar S/o Mohan Lal Saini
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. J K Moolchandani through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/01/2021

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(PANKAJ BHANDARI),J

ARTI SHARMA /67

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