Vijay Kumar Sharma S/O Shri ... vs Chief Manager
2021 Latest Caselaw 442 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     D.B. Special Appeal Writ No. 677/2019

                                    Vijay Kumar Sharma S/o Shri Babulal
                                                                                                         ----Appellant
                                                                          Versus
                                    Chief Manager & Anr.
                                                                                                       ----Respondent

Connected With D.B. Special Appeal Writ No. 1054/2019 Chief Manager & Anr.

----Appellant Versus Vijay Kumar Sharma S/o Babulal

----Respondent D.B. Special Appeal Writ No. 1062/2019 Chief Manager & Anr.

----Appellant Versus Vijay Kumar Sharma S/o Babulal

----Respondent

For Appellant(s) : Mr. Usman Khan, Advocate For Respondent(s) : Mr. Om Prakash Sheoran, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

19/01/2021

Learned counsel for respondents seeks time to file reply to

the application.

List again on 31.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/priyanka/18-20

Powered by TCPDF (www.tcpdf.org)