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Smt. Savita Sharma W/O Navrang Lal vs Navrang Lal Sharma S/O Ram Sahay
2021 Latest Caselaw 407 Raj/2

Citation : 2021 Latest Caselaw 407 Raj/2
Judgement Date : 18 January, 2021

Rajasthan High Court
Smt. Savita Sharma W/O Navrang Lal vs Navrang Lal Sharma S/O Ram Sahay on 18 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 1034/2020

                                    Smt. Savita Sharma W/o Navrang Lal
                                                                                                        ----Appellant
                                                                         Versus
                                    Navrang Lal Sharma S/o Ram Sahay
                                                                                                      ----Respondent

For Appellant(s) : Mr. Anoop Dhand, Advocate (through Video Conferencing)

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/01/2021

Learned counsel for appellant has submitted that respondent

has since died and requests for an adjournment.

List again on 26.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /12

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