Vikas Kumar S/O Shri Sahabram vs Smt. Sarita W/O Shri Vikas Kumar ...
2021 Latest Caselaw 401 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Miscellaneous Appeal No. 2974/2020

                                   Vikas Kumar S/o Shri Sahabram
                                                                                                         ----Appellant
                                                                          Versus
                                   Smt. Sarita W/o Shri Vikas Kumar D/o Budhram
                                                                                                       ----Respondent

For Appellant(s) : Mr. Arun Singh, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/01/2021

Let notice be issued to respondent for 30.03.2021.

Lower court record be summoned.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /78

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