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The Rajasthan Public Service ... vs Chandresh Meena D/O Shri Prahlad ...
2021 Latest Caselaw 397 Raj/2

Citation : 2021 Latest Caselaw 397 Raj/2
Judgement Date : 18 January, 2021

Rajasthan High Court
The Rajasthan Public Service ... vs Chandresh Meena D/O Shri Prahlad ... on 18 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Special Appeal Writ No. 1667/2019
                                                                          in
                                                  S.B. Civil Writ Petition No. 11801/2017

                                   The Rajasthan Public Service Commission
                                                                                                     ----Appellant
                                                                      Versus
                                   Chandresh Meena D/o Shri Prahlad Meena & Ors.
                                                                                                   ----Respondent

For Appellant(s) : Mr. M F Baig, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/01/2021

Let notice be issued to respondent No. 1 for 22.02.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /73

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