Bhagwan Sahay S/O Ramchandra vs State Govt. Through Tehsildar
2021 Latest Caselaw 396 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Special Appeal Writ No. 150/2020

                                    Bhagwan Sahay S/o Ramchandra & Ors.
                                                                                                         ----Appellant
                                                                          Versus
                                    State Govt. Through Tehsildar & Anr.
                                                                                                       ----Respondent

For Appellant(s) : Mr. Girija Kumar Tiwari, Advocate For Respondent(s) : Mr. Rakesh Kumar, Advocate (through Video Conferencing)

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/01/2021

Notice issued to respondent No.1 has not been received back

served or otherwise.

Let fresh notice be issued to respondent No.1 for

26.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /6

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