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Khemraj S/O Shri Kailash vs State Of Rajasthan
2021 Latest Caselaw 382 Raj/2

Citation : 2021 Latest Caselaw 382 Raj/2
Judgement Date : 18 January, 2021

Rajasthan High Court
Khemraj S/O Shri Kailash vs State Of Rajasthan on 18 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             14710/2020

                                   Khemraj S/o Shri Kailash
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rakesh Trivedi for Mr. Vinay Pal Yadav present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/01/2021

List after one week, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /13

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