Citation : 2021 Latest Caselaw 316 Raj
Judgement Date : 8 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 13588/2020
Mehar Singh
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Moti Singh (through VC)
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
08/01/2021
List along with SBCWP Nos. 4764/2020 and 12634/2020.
(VIJAY BISHNOI),J
23-akash/-
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