Sumitra vs State Of Rajasthan
2021 Latest Caselaw 311 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4213/2020

Sumitra

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. B.Ray Bishnoi, Adv. through VC For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/01/2021

Learned Public Prosecutor is directed to call for the latest

factual/status report from the concerned Police Station.

Put up after four weeks, as prayed.

(MANOJ KUMAR GARG),J 80-MS/-

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