Naveen Shishu Niketan Shikshan ... vs The State Of Rajasthan
2021 Latest Caselaw 262 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8175/2020

Naveen Shishu Niketan Shikshan Sansthan, Jodhpur

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Hemraj Soni (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/01/2021

Issue notice, returnable within a period of six weeks.

(VIJAY BISHNOI),J

13-akash/-

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