Registrar, Agriculture ... vs Rajasthan State Information ...
2021 Latest Caselaw 2549 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10604/2020

Registrar, Agriculture University, Mandore, Jodhpur, (Rajasthan).

----Petitioner Versus

1. Rajasthan State Information Commission, OTS Chouraha, JLN Marg, Jhalana Link Road, Jaipur (Rajasthan) Through Its Chief Information Commissioner.

2. Jugal Taparia S/o Not Known, R/o Maheswari Bhawan, Maheshwariyon Ki Bagichi, Ratanada, Jodhpur (Raj.).

----Respondents

For Petitioner(s) : Mr. Mahendra Singh Godara.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

29/01/2021

Heard.

Issue notice. Issue notice of stay petition as well, returnable

within eight weeks.

In the meanwhile and till next date of hearing, effect and

operation of the order dated 02.07.2020 (Annex.-7), shall remain

stayed.

(MANOJ KUMAR GARG),J 20-Prashant/-

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