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Poonasa Gram Sewa Sahkari Samiti ... vs State Of Rajasthan
2021 Latest Caselaw 2548 Raj

Citation : 2021 Latest Caselaw 2548 Raj
Judgement Date : 29 January, 2021

Rajasthan High Court - Jodhpur
Poonasa Gram Sewa Sahkari Samiti ... vs State Of Rajasthan on 29 January, 2021

(1 of 1) [CW-9395/2020]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9395/2020

Poonasa Gram Sewa Sahkari Samiti Limited

----Petitioner Versus State Of Rajasthan & others.

----Respondent

For Petitioner(s) : Mr. Mayank Roy.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

29/01/2021

Heard.

Issue notice to the respondents. Rule is made returnable

within three weeks.

List this matter along with C.W. No. 9392/2020, C.W. No.

9364/2020 & C.W. No. 9395/2020.

(MANOJ KUMAR GARG),J 17-Prashant/-

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