Kheta Ram vs State Of Rajasthan
2021 Latest Caselaw 2541 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 14710/2020

Kheta Ram S/o Sh. Ugra Ram, Aged About 48 Years, B/c Jat, R/o Rama Ji Ka Gole, Gudamalani Police Station, Dist. Barmer. (Lodged In District Jail, Chittorgarh)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Vijay Raj Bishnoi For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/01/2021

Put up before another Bench.

(VIJAY BISHNOI),J

Surabhii/15-

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