Smt Kirti Bordia vs State
2021 Latest Caselaw 2532 Raj

(1 of 1) [CRLMB-1337/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1337/2021

Smt Kirti Bordia W/o Shri Ravindra Kumar Bordia, Aged About 56 Years, 56 Shiv Shakti Nagar, Old Pali Road, Air Force Area, Jodhpur. (Presently Lodged In Distt. Jail, Bhilwara).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Suresh Charan For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/01/2021

Call for case diary.

List on 08.02.2021.

(VIJAY BISHNOI),J

75-pratibha/-

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