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Pawan Kumar vs State
2021 Latest Caselaw 2528 Raj

Citation : 2021 Latest Caselaw 2528 Raj
Judgement Date : 29 January, 2021

Rajasthan High Court - Jodhpur
Pawan Kumar vs State on 29 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misce. Interim Bail Application No. 1343/2021

Pawan Kumar S/o Bhagirath, Aged About 32 Years, Ward No. 7, U.i.t. Colony Behind Telephone Exchange, Near The House Of Prem Nayak, Shyam Nagar Second, Purani Aabadi, Sri Ganganagar, Police Station Purani Aabadi, District Sri Ganganagar (Rajasthan). (Presently Lodged At District Jail Hanumangarh).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Nishant Motsara For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/01/2021

Having heard learned counsel for the parties and

after going through the material available on record, I am

not inclined to grant interim bail to the petitioner on the

ground that his wife is ill and requires treatment.

Hence, this interim bail application is dismissed.

(VIJAY BISHNOI),J

78-msrathore/-

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