Chhagan Lal vs State Of Rajasthan
2021 Latest Caselaw 250 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 3180/2019

Chhagan Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Dr. Nupur Bhati, through Cisco Webex App For Respondent(s) : Mr. K.S. Rajpurohit, AAG, through Cisco Webex App

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE DINESH MEHTA

Order

07/01/2021

Learned counsel for the State, in his reply, has placed

reliance on two judgments in the cases of Gaurav Kumar Sain &

Ors. Vs. State of Rajasthan & Ors. [D.B. Civil Writ Petition

No.24245/2018] and Ratan Singh & Ors. Vs. State of Rajasthan &

Ors. [D.B. Civil Writ Petition No.1313/2018].

The Registry is requested to obtain copies thereof and tag

the same with the record.

The matter be listed on 18.01.2021.

(DINESH MEHTA),J (INDRAJIT MAHANTY),CJ

179-skm/-

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