Citation : 2021 Latest Caselaw 2445 Raj
Judgement Date : 29 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 1557/2021
Harlal S/o Magharam, Aged About 50 Years, B/c Jat, R/o Desalsar Bhatiyan, Tehsil Nokha, District Bikaner.
----Petitioner Versus
1. The Jodhpur Vidhyut Vitran Nigam Ltd., (Jodhpur Discom Jodhpur Through Its Charman Cum Managing Director
2. The Zonal Chief Engineer Bikaner Zone, Bikaner . Jodhpur Through Its Chairman Cum Managing Director.
3. The Superintending Engineer, O And M Jodhpur Discom, Jodhpur.
4. The Assistant Engineer, O And M Jodhpur Discom, Nokha District Bikaner.
----Respondents For Petitioner(s) : Mr. VN Kalla For Respondent(s) :
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order
29/01/2021
Counsel for the petitioner has submitted that the controversy
involved in the present writ petition has already been decided by
this Court in the case of Omparkash Vs. The JVVNL & Ors.
(S.B. Civil Writ petition No.5520/2019 decided on
16.04.2019), in which following order has been passed :
"In light of the aforesaid submissions, the present writ petition is disposed of in the same terms as indicated in the aforequoted judgment and accordingly, the petitioner is directed to deposit the amount as stipulated in the demand notice dated 20.06.2018 within a period of four weeks. After the order per- requisites, if any are fulfilled which the respondents will inform in advance to the petitioner, it shall be expected from the
(2 of 2) [CW-1557/2021]
respondents to release the agricultural electricity connection to the petitioner at the earliest. Stay petition No.5431/2019 also stands disposed of accordingly."
In view of above, the present writ petition as well as stay
petition is disposed of in terms of the similar reliefs and
directions issued by this Court in the aforementioned case of
Omparkash (supra).
(MANOJ KUMAR GARG),J 52-Anshul/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!