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Narendra Singh vs State
2021 Latest Caselaw 2426 Raj

Citation : 2021 Latest Caselaw 2426 Raj
Judgement Date : 28 January, 2021

Rajasthan High Court - Jodhpur
Narendra Singh vs State on 28 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1254/2021

Narendra Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Ms. Swati Shekhar For Respondent(s) : Mr. Mahipal Bishnoi, PP For Complainant(s) : Mr. Ashok Kumar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/01/2021

Call for case diary.

List on 11.02.2021.

(VIJAY BISHNOI),J

79-Arun/-

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