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Rajasthan Rajya Adhikart Ration ... vs State Of Rajasthan
2021 Latest Caselaw 2418 Raj

Citation : 2021 Latest Caselaw 2418 Raj
Judgement Date : 28 January, 2021

Rajasthan High Court - Jodhpur
Rajasthan Rajya Adhikart Ration ... vs State Of Rajasthan on 28 January, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11685/2020

Rajasthan Rajya Adhikart Ration Niyojak Sangh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Suniel Purohit, Adv. For Respondent(s) : Mr. Dinesh Jain, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/01/2021

The matter comes up on an application for early listing

of the case.

For reasons stated in the application, the application is

allowed.

Mr. Dinesh Jain, Adv. has put in appearance on behalf of all

the respondents. His name be shown in the cause list.

Service is complete.

List the matter on 16.02.2021.

(MANOJ KUMAR GARG),J 141-MS/-

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