Citation : 2021 Latest Caselaw 2412 Raj
Judgement Date : 28 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 12334/2020 Salman Bhutta S/o Anwar Ali Bhutta, Aged About 26 Years, B/c Bhutta Musalman, R/o Bhutton Ka Baas, Near Major Puran Singh Dera, Police Station Sadar, Bikaner. (At Present Lodged In Central Jail, Bikaner).
----Petitioner Versus State, Through Pp
----Respondent
For Petitioner(s) : Mr. Abhishek Mehta For Respondent(s) : Mr. Mahipal Bishnoi, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
28/01/2021
Learned counsel for the petitioner, without arguing on merits,
has submitted that he does not want to press this criminal misc.
bail application at this stage.
Accordingly, this criminal misc. bail application preferred by
the petitioner under Section 439 Cr.P.C. is dismissed as not
pressed at this stage.
(VIJAY BISHNOI),J
Surabhii/34-
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