Bhanu Sisodiya vs State
2021 Latest Caselaw 2408 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 9494/2020

Bhanu Sisodiya S/o Shri Manak Lal, Aged About 22 Years, R/o Near Rajput Chatraws, Indra Colony, Pali. (At Present Lodged In District Jail, Pali).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Deepak Menaria For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/01/2021

Learned counsel for the petitioner does not want to

press this second bail application, however, seeks liberty

for the petitioner to file a fresh bail application before the

trial court after completion of evidence of complainant-

victim namely Praveen Chauhan (PW-2).

Accordingly, this second bail application is dismissed

as not pressed with the liberty sought for.

It is expected that the trial court shall make every

effort to summon the complainant-victim namely Praveen

Chauhan (PW-2) for the purpose of recording his

evidence at the earliest.

(VIJAY BISHNOI),J

8-msrathore/-

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