Smt. Kanku Bai vs State Of Rajasthan
2021 Latest Caselaw 2402 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9155/2020

Smt. Kanku Bai

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 9158/2020

For Petitioner(s) : Mr. TS Champawat, Adv. For Respondent(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/01/2021

Put up both the matters on 03.02.2021, as prayed.

Till then, interim order passed in both the matters shall

continue.

(MANOJ KUMAR GARG),J 132-133-MS/-

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