Bhawani Nath vs Union Of India
2021 Latest Caselaw 2399 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10478/2020

Bhawani Nath

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/01/2021

Await notices for further period of six weeks.

(MANOJ KUMAR GARG),J 139-MS/-

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