Suresh Chandra Khatik vs State Of Rajasthan
2021 Latest Caselaw 2382 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9154/2020

Suresh Chandra Khatik

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajendra Singh Shekhawat, Adv. For Respondent(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/01/2021

Put up on 03.02.2021, as prayed.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 131-MS/-

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