Suresh Chand Singhal S/O Shri Shiv ... vs Smt. Neelam Sharma W/O Shri Piyush ...
2021 Latest Caselaw 238 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Second Appeal No. 308/2019

                                    Suresh Chand Singhal S/o Shri Shiv Lal
                                                                                                            ----Appellant
                                                                             Versus
                                    Smt. Neelam Sharma W/o Shri Piyush Sharma
                                                                                                          ----Respondent

For Appellant(s) : Mr. R.K. Goyal For Respondent(s) : Mr. Rahul Kamwar

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

12/01/2021

Counsel for the parties may exchange with each other the

judgments on which they want to rely upon.

List this second appeal for admission on 30.01.2021.

(INDERJEET SINGH),J

Upendra Pratap Singh /51

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