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Sharwan Kumar vs Suman
2021 Latest Caselaw 2379 Raj

Citation : 2021 Latest Caselaw 2379 Raj
Judgement Date : 28 January, 2021

Rajasthan High Court - Jodhpur
Sharwan Kumar vs Suman on 28 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 2306/2019

Sharwan Kumar S/o Omprakash, Aged About 30 Years, B/c Nai, R/o Udasar Chhota Tehsil Rawatsar, District Hanumangarh.

----Appellant Versus

1. Suman W/o Sharwan Kumar, D/o Govind Ram, B/c Nai, R/o Udasar Chhota Tehsil Rawatsar, District Hanumangarh. At Present Residing At Dhani Ramkishan Dhetarwal Chaiya, Tehsil Rawatsar, District Hanumangarh.

2. Mahendra S/o Devilal, B/c Jat (Godara) , R/o Udasar Chhota , At Present Residing At Dhani Ramkishan Dhetarwal Chaiya, Tehsil Rawatsar, District Hanumangarh.

                                                                                                   ----Respondents


                                   For Appellant(s)         :     Mr. Anil Gupta
                                   For Respondent(s)        :



HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

28/01/2021

Learned counsel for the appellant submits that he wants to

withdraw the present appeal.

Accordingly, the present appeal is dismissed as withdrawn.

(VINIT KUMAR MATHUR),J

96-/VivekM/-

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