Citation : 2021 Latest Caselaw 2352 Raj
Judgement Date : 28 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 1306/2021
1. Tara Chand S/o Shri Aadu Ram, Aged About 30 Years, R/o Chak 2 Pm Second-B Rawla Mandi Teh Gharsana Distt. Shri Ganganagar (Raj.).
2. Ruchi Kaswa D/o Shri Rajesh Kumar Kaswa, Aged About 27 Years, R/o Village And Post Nayasar, Distt. Jhunjhunu (Raj.).
3. Upendra Pal Jaudon S/o Shri Kanpal Jaudon, Aged About 30 Years, R/o Village Shripura Post Haudoti, Tehsil Sapotra, Distt. Karoli (Raj.).
4. Jaldeep Kumar Chahar S/o Shri Subhash Chand Chahar, Aged About 34 Years, R/o Village And Post Goth, Tehsil Buhana, Distt. Jhunjhunu (Raj.).
5. Jitendra Singh S/o Shri Chhotu Singh Chaudhary, Aged About 32 Years, R/o Village And Post Mariyada, Tehsil Sikrai Distt. Dausa (Raj.).
6. Sanju D/o Shri Phool Chand W/o Shri Prem Prakash, Aged About 37 Years, R/o Village Ghandawa Post Bigodhana Tehsil Surajgarh Distt. Jhunjhunu (Raj.).
7. Kailash Chand Jat S/o Shri Ramdev Prasad Jat, Aged About 26 Years, R/o Dhani Maanawali Village Todi Post Manoharpur, Tehsil Sahpura, Jaipur (Raj.).
----Petitioners Versus
1. The State Of Rajasthan, Through Secretary, Department Of Rural Development And Panchayati Raj, Government Of Rajasthan, Secretariat, Jaipur (Raj).
2. Director, Elementary Education, Bikaner (Raj.).
3. Chief Executive Officer, Zila Parishad, Jaisalmer.
4. Chief Executive Officer, Zila Parishad, Shri Ganganagar.
5. Chief Executive Officer, Zila Parishad, Udaipur.
6. Chief Executive Officer, Zila Parishad, Jaipur.
7. Chief Executive Officer, Zila Parishad, Jalore.
8. Chief Executive Officer, Zila Parishad, Karoli.
9. Chief Executive Officer, Zila Parishad, Rajsamand.
10. Chief Executive Officer, Zila Parishad, Jhunjhunu.
(2 of 3) [CW-1306/2021]
11. Chief Executive Officer, Zila Parishad, Jodhpur.
12. Chief Executive Officer, Zila Parishad, Dausa.
13. Chief Executive Officer, Zila Parishad, Barmer.
14. Chief Executive Officer, Zila Parishad Pratapgarh.
15. Block Development Officer, Panchayat Samiti Sum, District Jaisalmer.
16. Block Development Officer, Panchayat Samiti Gharsana, District Shri Ganganagar.
17. Block Development Officer, Panchayat Samiti Bhindar, District Udaipur.
18. Block Development Officer, Panchayat Samiti Govindgarh, District Jaipur.
19. Block Development Officer, Panchayat Samiti Sayla, District Jalore.
20. Block Development Officer, Panchayat Samiti Sapotra, District Karoli.
21. Block Development Officer, Panchayat Samiti Kumbhalgarh, District Rajsamand.
22. Block Development Officer, Panchayat Samiti Udaipurwati, District Jhunjhunu.
23. Block Development Officer, Panchayat Samiti Shergarh, District Jodhpur.
24. Block Development Officer, Panchayat Samiti Sikrai, District Dausa.
25. Block Development Officer, Panchayat Samiti Dhorimanna, District Barmer.
26. Block Development Officer, Panchayat Samiti Chirawa, District Jhunjhunu.
27. Block Development Officer, Panchayat Samiti Dhariavad, District Pratapgarh.
28. Block Development Officer, Panchayat Samiti Viratnagar, District Jaipur.
----Respondents
For Petitioner(s) : Mr. Vinod Jhajharia
For Respondent(s) : -
(3 of 3) [CW-1306/2021]
JUSTICE DINESH MEHTA
Order
28/01/2021
Learned counsel for the petitioners submits that the issue
involved in the present writ petition is covered by the Coordinate
Bench decision dated 14.03.2019 rendered in the case of Ashok
Kumar Sharma Vs. State of Rajasthan & Ors (SB Civil Writ Petition
No.15411/2018) and in the case of Dhanraj Meena Vs. State of
Rajasthan & Ors (SB Civil Writ Petition No.12846/2017), decided
on 15.01.2018.
In view of the aforesaid, the present writ petition is also
allowed in terms of the judgments rendered in the case of Ashok
Kumar Sharma (supra) and Dhanraj Meena (supra) and it is
directed that the respondents while dealing with the case of the
petitioners pertaining to their pay fixation etc. would follow the
provisions of Rules 24 & 26 of the RSR as per law.
The stay application is also disposed of.
(DINESH MEHTA),J 15-Rahul/-
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