Manisha Gupta W/O Shri Ashok ... vs State Of Rajasthan Through Pp
2021 Latest Caselaw 234 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 28/2019

                                   Manisha Gupta W/o Shri Ashok Khandelwal
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan Through Pp
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Ravi Kant Sharma present in Court For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/01/2021

Notices be issued to the accused-respondent.

List after service.

(PANKAJ BHANDARI),J

ARTI SHARMA /4

Powered by TCPDF (www.tcpdf.org)