Prahlad Ram vs State
2021 Latest Caselaw 2259 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1133/2021

Prahlad Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Aidan Choudhary For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

27/01/2021

Call for case diary.

List on 09.02.2021.

(VIJAY BISHNOI),J

Surabhii/54-

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