Aanav Construction Co vs Fci Aravali Gypsum And M.I. ...
2021 Latest Caselaw 2244 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 63/2006

Aanav Construction Co.

----Petitioner Versus Fci Aravali Gypsum And M.i. Ltd.and Ors.

                                                                                                      ----Respondent


                                   For Petitioner(s)         :     None present
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

27/01/2021

The matter comes up on an application under Article 226 of

the Constitution of India for taking on record the legal

representatives of the petitioner.

As per office report, the said application has wrongly been

dealt with in the present case, whereas it has been filed in SBCWP

No.63/2008.

Office is directed to tag the said application in the correct file

i.e. SBCWP No.63/2008 and list the present matter in due course.

(MANOJ KUMAR GARG),J 107-MS/-

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