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Jabbar Singh vs Deraver Singh
2021 Latest Caselaw 2234 Raj

Citation : 2021 Latest Caselaw 2234 Raj
Judgement Date : 27 January, 2021

Rajasthan High Court - Jodhpur
Jabbar Singh vs Deraver Singh on 27 January, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2321/2020

Jabbar Singh

----Petitioner Versus Deraver Singh

----Respondent

For Petitioner(s) : Mr. Alkesh Kumar, Adv. For Respondent(s) : Mr. TR Choudhary, Adv through VC

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

27/01/2021

An application has been preferred on behalf of the petitioner

seeking extension of interim order dated 18.02.2020 passed by

this Court.

For the reasons indicated in the aforesaid application, the

same is allowed. The interim order dated 18.02.2020 granted by

the Court is extended till further orders.

Put up after six weeks, as prayed.

(MANOJ KUMAR GARG),J 124-MS/-

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