Mandeep Singh vs State Of Rajasthan
2021 Latest Caselaw 2232 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9490/2020

Mandeep Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. BS Choudhary, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

27/01/2021

Application (01/2020) for early listing of the case is

dismissed as having become infructuous.

Another application (01/2021) has been filed by the

petitioner for early listing of the case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 12.02.2021.

(MANOJ KUMAR GARG),J 145-MS/-

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